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[Cites 0, Cited by 0] [Section 354(1)] [Section 354] [Entire Act]

State of Jharkhand - Subsection

Section 354(1)(b) in Bihar Education Code, 1961

(b)Subject to sub-rule (a) above, not more than two guardians of the pupils of the school, whose names are borne on the school admission register to be selected by the rest of the Managing Committee in the manner indicated in rule 3.