(1)The Managing Committee shall ordinarily consist of nine members as follows:-(a)Not more than two donors, a donor being a person who has donated to the school not less than Rs. 5,000 and not more than Rs. 9,999 in cash or kind. The donors shall be appointed by the District Education Officer. If only one donor is available the number of Director of Public Instruction's nominees shall be tour instead of three as mentioned in sub-rule (c).If no donor is available, the number of guardians' representatives and Director of Public Instruction's nominees shall be three and four as mentioned in sub-rule (b) and (c) respectively.(b)Subject to sub-rule (a) above, not more than two guardians of the pupils of the school, whose names are borne on the school admission register to be selected by the rest of the Managing Committee in the manner indicated in rule 3.(c)Subject to sub-rule (a) above, not more than three nominees of the Director of Public Instruction, Bihar.The Director of Public Instruction's nominees shall ordinarily be appointed from among the officials such as Sub-divisional Magistrates, Block Development Officers, Anchal Adhikaris, Deputy Inspector of Schools, Sub-Inspectors of Schools and Officers of corresponding rank of other departments.A suitable non-official wherever available may also be appointed as one of the nominees. The selection shall be made by the Director of Public Instruction on the recommendation to be submitted by the Sub-divisional Education Officer in consultation with the Sub-divisional Magistrate.(a)Headmaster (ex-officio).(b)Teachers' Representative.