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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(k) in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017

(k)Maximum numbers of composable units in addition to the permissible units in the group housing on the basis of the area of the plot of land will be as given below-
(i)Maximum one unit in the plot of land development of land;
(ii)Proportionate units against the percentage of additional floor area ratio/purchasable floor area ratio composable in group housing.