Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in The Chennai Corporation Servants Conduct Rules, 1968

(2)No Corporation servant shall make or permit his wife or any other member of his family to make any investment likely to embarrass or influence him in the discharge of his official duties.