Section 69 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008
69. Muster areas .-The operator shall make appropriate provision for-
(a)areas for person to muster safely in an emergency;(b)safe egress from accommodation, work areas and temporary refuge and safe access to muster areas, evacuation and escape point;(c)adequate emergency lighting and marking by suitable signs of access to muster areas, evacuation and escape point;(d)at least two means of egress from accommodation areas situated at an appropriate distance apart, at each level of the installation;(e)procedures for mustering at such areas and accounting for persons; and(f)alternate muster areas shall be identified for use in case designated muster areas are inaccessible.
