Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] Union of India - Subsection Section 69(d) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (d)at least two means of egress from accommodation areas situated at an appropriate distance apart, at each level of the installation;
