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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Sikkim - Subsection

Section 17(1)(ii) in Sikkim Fire Services Act, 1981

(ii)a certificate from the Director that the place where the fire works are sold or stored for sale is fit for the purpose of such sale or storage and has adequate arrangements for fire fighting.