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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(2)(i) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(i)to the Chief Controller or Controller under whose jurisdiction the premises is located by fax or e-mail followed by a letter giving particulars of the occurrence within twenty-four hours;