Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

M/S Kundlas Loh Udyog vs . Hpseb Ltd. & Anr. on 29 March, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

M/s Kundlas Loh Udyog vs. HPSEB Ltd. & Anr.

CWP No. 1018 of 2022.

.

29.03.2022 Present: Mr. Shrawan Dorga, Senior Advocate with Mr. Manik Sethi and Mr. Harsh Kalta, Advocates, for the petitioner.

Mr. Vikrant Thakur, Advocate, for respondent No.1.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for respondent No. 2.

List on 05.04.2022, as prayed for.

(Tarlok Singh Chauhan) Judge (Sandeep Sharma) th 29 March, 2022 Judge (krt) ::: Downloaded on - 29/03/2022 20:24:53 :::CIS