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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Kerala - Subsection

Section 50(4) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(4)The Govenment may, after considering the vieps ofthe Vice-Chancellor and the Syndicate on the result of anyinspection or inquiry under sub-section (I), advise the Universityupon the action to be taken in the matter.