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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Mizoram - Subsection

Section 15(3) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

(3)In the case of an employee retiring for reasons other than by way of superannuation, the Principal/Head of Office shall promptly inform the Director, as soon as the fact of such retirement becomes known to him.