Section 33(2) in The M.P. Vishesh Sashastra Bal Niyam, 1973
(2)Notwithstanding anything contained in sub-rule (1), the State Government in the matter of enlistment to the rank of Head Constable, and Constable, may sanction enlistment of a candidate even though he may be wanting in any one or more of the qualifications prescribed in the said sub-rule.
