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State of Madhya Pradesh - Section

Section 33 in The M.P. Vishesh Sashastra Bal Niyam, 1973

33.

" when fully expanded.(iii)Age. - Not less than 18 years and not more than 28 years subject to all the relaxation available, to temporary Government servants, retrenched Government servants, candidates of Scheduled Castes and Scheduled Tribes, ex-servicemen, Gold smiths or any other category of persons as decided by Government from time to time.(iv)Good moral character, good health and sound mind.(v)He should not be knock-kneed or footed.(vi)He should have the following educational qualification, namely :-(a)Company Commander. - A Graduate of a recognised University or any other degree recognised by the State Government to be equivalent.(b)Platoon Commander. - A Graduate of a -recognised University or any other degree recognised by the State Government to be equivalent.(c)Head Constable. - Higher Secondary.(d)Constable. - No formal educational qualification is prescribed but the candidate will have to pass a test in Hindi reading, Hindi dictation, physical proficiency test and interview, personality test, each carrying 100 marks, and those who come in the merit list will be selected as laid down in Government of Madhya Pradesh, Home Department Circular No. 4078 GR-185/Bhopal, dated the 15th November, 1972.(e)[ Constable (syce-) pass 5th class Examination. The candidate will have to pass a Physical Proficiency test in interview.] [Inserted by Notification No F-2(A)-208-92-B (4)-II, dated 12-8-1994.]Reservation of vacancies for the Scheduled Castes, the Scheduled Tribes, ex-servicemen and any other category of persons shall be subject to Government orders issued in this behalf from time to time.
(2)Notwithstanding anything contained in sub-rule (1), the State Government in the matter of enlistment to the rank of Head Constable, and Constable, may sanction enlistment of a candidate even though he may be wanting in any one or more of the qualifications prescribed in the said sub-rule.