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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(iii) in The Rajasthan Rules for Regulating the Fund for Grant of Exgratia Financial Assistance (Family Planning Acceptors) 1976

(iii)Financial assistance will not be given for any expenditure incurred on the payment of consultation fee to the doctors or payment to hospitals for services rendered.