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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(b) in The M.P. Civil Services (Joining Time) Rules, 1982

(b)"Transfer" means the movement of a Government servant from one post to another either within the same station or to another station to take up duties of a new post or in consequence of change of his headquarters.