Section 2 in The M.P. Civil Services (Joining Time) Rules, 1982
2. Definitions.
- In these rules, unless the context otherwise requires:-(a)"Joining time" means the time allowed to a Government servant to join a new post or to travel to a station to which he is posted.(b)"Transfer" means the movement of a Government servant from one post to another either within the same station or to another station to take up duties of a new post or in consequence of change of his headquarters.
