Himachal Pradesh High Court
State Of H.P. vs . M.S. Sangeeta Devi on 25 February, 2022
Bench: Vivek Singh Thakur, Jyotsna Rewal Dua
State of H.P. vs. M.s. Sangeeta Devi .
Review Petition Nos.20 & 64 of 2020 Review Petition No.20 of 2020 25.02.2022 Present: Mr. Raju Ram Rahi, Deputy Advocate General, for the petitioners.
Mr.Onkar Jairath, Advocate, for the respondents.
Review Petition No.64 of 2020 Mr. Raju Ram Rahi, Deputy Advocate General, for the petitioners.
Mr.Rajesh Verma, Advocate, for the respondent.
Learned Deputy Advocate General seeks adjournment as today, record is not available with him.
Accepting his prayer, matters are adjourned.
List on 01.04.2022.
(Vivek Singh Thakur) Judge (Jyotsna Rewal Dua) Judge February 25, 2022 (Purohit) ::: Downloaded on - 25/02/2022 20:13:52 :::CIS