Himachal Pradesh High Court
Durga Singh vs . H.P. Coop. Agriculture Rural ... on 2 December, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Durga Singh vs. H.P. Coop. Agriculture Rural Development Bank .
Cr. Revision No.155 of 2022 02.12.2022 Present Mr. B.N.Sharma, Advocate, for the petitioner.
Mr. Kamlesh, Advocate vice counsel for the respondent.
Cr.MP No.3680 of 2022 Learned counsel representing the non-applicant-
respondent prays for and is granted two weeks' time to file reply. List thereafter before the appropriate Bench.
(Sandeep Sharma) Judge 2nd December, 2022 (shankar) ::: Downloaded on - 03/12/2022 20:33:17 :::CIS