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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Durga Singh vs . H.P. Coop. Agriculture Rural on 30 September, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Durga Singh vs. H.P. Coop. Agriculture Rural Development Bank.

.

Cr. R. No. 155 of 2022.

30.09.2022 Present: Mr. B.N. Sharma, Advocate, for the petitioner.

Mr. Narender Singh, Advocat,e for the respondent.

Cr.MP No. 739 of 2022.

Amount in compliance to order dated 1.04.2022 stands deposited. No further orders are required to be passed in the instant application. The application stands disposed of.

Cr. R. No. 155 of 2022.

List on 11th November, 2022.

(Satyen Vaidya) Judge.

30th September, 2022. (jai) ::: Downloaded on - 30/09/2022 20:04:35 :::CIS