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[Cites 0, Cited by 0] [Section 101] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 101(4) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(4)A person appointed to be the Ombudsman shall, before he enters upon his office, make and subscribe before the Administrator or some person appointed in that behalf by him, an oath or affirmation according to the form prescribed.