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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(4)(vii) in Gujarat Organic Agricultural University Act, 2017

(vii)the conditions under which the students shall be admitted to the degrees, diplomas, or other courses and examinations of the University and their eligibility for the award of degrees and diplomas;