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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(4) in Gujarat Organic Agricultural University Act, 2017

(4)The Academic Council may make regulations for the following matters, namely:-
(i)the conferment of academic distinctions and withdrawal of degrees;
(ii)the establishment and closure of hostels maintained by the University;
(iii)the institution of fellowships, scholarships, stipends, bursaries, medals and prizes and the conditions of award thereof;
(iv)the entrance or admission of the students to the University and their enrolment and continuance as such and the conditions and procedures for cancelling enrolment of students;
(v)the fees that may be charged by the University;
(vi)the course of study to be laid down for all degrees, diplomas and certificates of the University;
(vii)the conditions under which the students shall be admitted to the degrees, diplomas, or other courses and examinations of the University and their eligibility for the award of degrees and diplomas;
(viii)the conditions for conferment of degrees and other academic distinctions;
(ix)the maintenance of discipline among the students of the University;
(x)the special arrangements, if any. which may be made for residence, discipline and teaching of women students and making provisions for special courses of study for women;
(xi)the conditions for residence of students of the University and the levy of fees for residence in hostels.