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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(i) in Orissa Universities Act, 1989

(i)The Utkal University established under the Utkal University Act, 1966 (Orissa Act 20 of 1966) having jurisdiction over the districts of Cuttack, Puri, Baleswar, Mayurbhaj, Keonjhar and the district of Dhenkanal Excluding the Athmallik Subdivision;