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[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1) in Orissa Universities Act, 1989

(1)The following Universities shall be deemed to have been established under this Act, namely:
(i)The Utkal University established under the Utkal University Act, 1966 (Orissa Act 20 of 1966) having jurisdiction over the districts of Cuttack, Puri, Baleswar, Mayurbhaj, Keonjhar and the district of Dhenkanal Excluding the Athmallik Subdivision;
(ii)The Berhampur University established under the Berhampur University Act, 1966 (Orissa Act 21 of 1966) having jurisdiction over the districts of Ganjam, Koraput and Phulbani excludingthe Boud Sub-division therof;
(iii)The Sambalpur University established under the Sambalpur University Act, 1966 (Orissa Act 22 of 1966) having jurisdiction over the districts of Sambalpur, Balangir, Sundergrh, Kalahandi, the Boud Sub-division of the district of Phulbani and the Athmallik Sub-division of the district of Dhenkanal;
(iv)Shri Jagannath Sanskrit Vishvavidyalaya established under the Shri Jagannath Sanskrit Vishvavidyalaya Act, 1981 (Orissa Act 31 of 1981) having jurisdiction over the whole of the State of Orissa.