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[Cites 0, Cited by 0] [Section 46F(1)] [Section 46F] [Entire Act]

State of Odisha - Subsection

Section 46F(1)(b) in The Orissa Grama Panchayats Election Rules, 1965

(b)record his vote by pressing the button on the balloting unit against the symbol of the candidate for whom he intends to vote; and