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[Cites 0, Cited by 0] [Section 46F] [Entire Act]

State of Odisha - Subsection

Section 46F(1) in The Orissa Grama Panchayats Election Rules, 1965

(1)Immediately on being permitted to vote, the elector shall proceed to the Polling Officer in-charge of the control unit of the voting machine who shall press the appropriate button of the control unit to activate the same and shall,
(a)proceed to the voting compartment;
(b)record his vote by pressing the button on the balloting unit against the symbol of the candidate for whom he intends to vote; and
(c)come out of the voting compartment,