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State of Jharkhand - Section

Section 16 in Departmental Examination of Assistant Public Prosecutors, Bihar Rules, 1986

16. The Commissioners, Chotanagpur (South and North) and Santhal Pargana divisions will report to Government the names of Officers declared to have passed by each standard.

Appendix-III[See Rule 7]Form for ApplicationNo .........................From,........................................................................................To,........................................................................................Dated, the.........................Sir,With reference to Rule 7 of the Rules for Departmental Examination of the Assistant Public Prosecutors. I have to report my intention to appear at (a).............................from the................... (b)....................19....................................in the following subject:-
(1)(2)(3)(4)(5)To be clearly written.Your faithfully,Full Signature with name anddesignation.Office......................................District....................................
(a)Name of Centre
(b)Date