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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(1) in Departmental Examination of Assistant Public Prosecutors, Bihar Rules, 1986

(1)(2)(3)(4)(5)To be clearly written.Your faithfully,Full Signature with name anddesignation.Office......................................District....................................
(a)Name of Centre
(b)Date