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State of Arunachal Pradesh - Section

Section 80 in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

80. Repeal and savings.

- In the Arunachal Pradesh Agricultural Produce and Marketing (Regulation) Act, 1989 (No. 6 of 1990), in section 2 (1), the word, (horticultural" appearing after the word " agriculture" and before the word "apiculture" is hereby deleted and repealed. Notwithstanding such deletion and repeal. anything done or any action taken including any appointment, or delegations made, notification, notice, order, instruction or direction issued, rules, regulation, bye-laws, form, scheme framed, certificate obtained, permit or license granted, registration affected, fee levied under that Act shall, in so after as it in force immediately before the coming into force of this Act and is not inconsistent with the provisions of this Act shall be deemed to have been done or taken under the corresponding provisions of this Act and shall continue to be in enforce accordingly, until and unless superseded by anything done or any action taken under this Act.
(b)Powers and duties of the officers and other employees of the Board.
(c)Salaries and allowances and other conditions of service of officers and other employees of the Board and the market Committee.
(d)Management of accounts and the preparation of balance sheet by the Board.
(e)Execution of contracts on behalf of the Board.
(f)Maintenance of accounts and the preparation of balance sheet by the Board.
(g)Procedure for carrying out the functions of the Board under this Act.
(h)Other matter for which provision is to be or may be made in regulation.
The Schedule(See section 2 (a) and section 68)
Item English Name Hindi Name
1 2 3
1. Fruits 1. Mango Am
  2. Banana Kela
  3. Litchi Litchi
  4. Sweet Orange Malta
  5. Lemon Neembo
  6. Grapes Angoor
  7. pomegranate Anar
  8. Apple Saib
  9. Orange Santra
  10. Peach Aru
  11. Kiwi Kiwi
  12. Plum Alucha
  13. Pears Naspati
  14. Gauva Amrud
  15. Apricot Khurmani
  16. Persimon Japani Phal
  17. Watermelon Tarbuz
  18. Walnut Akhrot
  19. Almond Badam
  20. Musk-Melon Kharbuza
  21. Papaya Papita
  22. Jackfruit Kathal
  23. Ber Ber
  24. Aonla Amla
  25. Cherry -
  26. Egg fruit -
  27. Avcoda -
  28. Fig -
  29. Date palm -
  30. Jamun -
  31. karonda -
  32. Baet -
  33. Loqout -
  34. Passion Fruit -
  35. Pine Apple Anarash
  36. Phalsa -
  37. Sapota -
  38. Strawberry -
  39. Stone fruits -
  40. Minor tropical fruits -
  41. Peacan nut -
2. Vegetables 42. Bottle gourd Ghia
  43. Brinjal Baingan
  44. Ladi's Finger Bhindi
  45. Tomato Tamator
  46. Cauliflower Phulgobhi
  47. Cabbage Bandhgobhi
  48. Sponge gourd Ghia tori
  49. Carrot Gajar
  50. French Bean Pharas bean
  51. Raddish Muli
  52. Leave of Indian Sag
  53. Capsicum Mirch badi
  54. Bitter gourd Karela
  55. Cucumber Khira
  56. Chilli mirch
  57. Lettuce falak
  58. Spinach Dhaina
  59. Knol-Khol  
3. Floriculture 60. Annul floers -
  61. Anthurium  
  62. Carnation  
  63. Rose  
  64. Gladiolus  
  65. Jasmine  
  66. Orchids  
  67. Chrsanthimum  
  68. All ornamental and Avenue plantations.  
  69. Binneal and perennial flowers.  
4. Medicinal and Aromatic plants. 70. All medicinal and Aromatic plants.  
5. Spices 71. Ginger  
  72. Tamarind  
  73. Cardamom(small & Large).  
  74. Turmeric  
  75. Black Peeper  
  76. and all other Spices crops.  
6. Mushrooms 77. Button Mushrooms  
  78. Oyster Mushrooms  
  79. Paddy Straw Mushrooms,