Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Arunachal Pradesh - Subsection Section 80(c) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014 (c)Salaries and allowances and other conditions of service of officers and other employees of the Board and the market Committee.
