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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(a) in Model Rules, 2011 under Bengal Ferries Act, 1885

(a)Where the ownership of any Boat registered under these rules is transferred ,the transferor shall within 14 days of transfer report the fact of transfer to the Registration Officer in writing ; and