Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act] State of Himachal Pradesh - Subsection Section 43(2)(b) in Abhilashi University (Establishment And Regulation) Act, 2014 (b)any other matters which are required to be, or may be, prescribed by rules under this Act.