Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act] State of Himachal Pradesh - Subsection Section 87(2)(d) in The Himachal Pradesh Police Act, 2007 (d)Reduction in rank; provided that such reduction shall not be to a rank below the rank in which such officer was recruited: