Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(3)(i) in Assam Home Guards Act, 1947

(i)In any revenue district or part thereof on such date as the [State Government] [Substituted by the adaptation of Laws Order, 1950 for 'Provincial Government'.] may by notification appoint, and