Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act]

Bombay Presidency - Subsection

Section 27(6)(vii) in The Bombay University Act, 1974

(vii)to make recommendations relating to the functions of the Faculty to the Executive or Academic Council, or the Board of University Teaching and Research.