Section 23(1) in Assam Homoeopathic Medicine Act, 1955
(1)(a)conditions on which educational or instructional institutions may be affiliated to or recognised by the Board;(b)the admission of students to such educational or instructional institutions;(c)the conditions under which students shall be admitted to the examinations of the Board for the purpose of degrees, diplomas and certificates;(d)the number, qualifications and emoluments of teachers of the educational or instructional institutions affiliated to the Board;(e)the fees to be charged for course of study in such institutions and for admission to the examinations, degrees, diplomas and certificates of the Board;(f)the conditions and modes of appointment and duties of examinations and the conduct of examinations.
