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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Assam - Subsection

Section 23(1)(e) in Assam Homoeopathic Medicine Act, 1955

(e)the fees to be charged for course of study in such institutions and for admission to the examinations, degrees, diplomas and certificates of the Board;