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State of Madhya Pradesh - Section

Section 9 in The M.P. Riverine Fisheries Rules, 1972

9. Restriction on catching certain sizes and species of fish.

- A licensee shall not catch any fish below 30 c.m. in length of the following species namely :-
(1)Labeo rohita (Rohu).
(2)Catla catla (Bawas, Kalla)
(3)Cirrhinus mrigala (Narain, Mrigala)
(4)Tor tor (Mahaseer)
(5)Labeo Calbasu (Kiryant)
(6)Cyprinus carpio (Common carp)In case any fish below 30 c.m. is caught it shall be immediately [liberated in living conditions] [Inserted by Notification No. 1146-3385-XIV-Vety-75, dated 14-4-1977.] in the water.