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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(6) in The M.P. Riverine Fisheries Rules, 1972

(6)Cyprinus carpio (Common carp)In case any fish below 30 c.m. is caught it shall be immediately [liberated in living conditions] [Inserted by Notification No. 1146-3385-XIV-Vety-75, dated 14-4-1977.] in the water.