Section 23(2) in Rajiv Gandhi University of Health Sciences Act, 1994
(2)Save as otherwise expressly provided in this Act the Senate shall have the powers ,-(i)to institute and confer degrees, diplomas and other academic distinctions;(ii)to confer, on the recommendation of the Syndicate, honorary degrees or other academic distinctions;(iii)to make, amend or repeal Statutes;(iv)to consider the financial estimates prepared by the Syndicate and pass resolutions thereon;(v)to confer on the recommendation of the Syndicate the title of Professor of Meritus;(vi)to exercise such other powers and perform such other duties as may be conferred by the Statutes, Ordinances and Rules.
