Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Karnataka - Subsection

Section 23(2)(vi) in Rajiv Gandhi University of Health Sciences Act, 1994

(vi)to exercise such other powers and perform such other duties as may be conferred by the Statutes, Ordinances and Rules.