Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Telecom Regulatory Authority Of India - Subsection Section 11(iii) in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001 (iii)The seniority of an officer not covered by the above provisions shall be determined by the Appointing Authority.
