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State of Rajasthan - Section

Section 331 in Rajasthan Land Revenue (Land Records) Rules, 1957

331. Weekly Report of Rainfall.

(a)A weekly report of rainfall, for the week ending on every Monday at 8-30 A.M. should be prepared by the Sadar Qanungo and despatched through the Collector, under "Express delivery post" not later than Wednesday morning, so as to reach the Board of Revenue latest on Friday morning at 8 A.M.
(b)The Collector should also send to the Board of Revenue for transmission in manuscript to the Director General of Observatories, at the end of every calendar month, so as to reach him not later than the 5th of the following month, the undermentioned Information pertaining to his district in the form prescribed below:-
(i)Total rainfall for the month, for each rain-gauge station.
(ii)Total number of rainy days for the month (that is to say the number of days for each of which the rain fall was not below ten cents).
(iii)Heaviest rainfall during the month.
(iv)Statement of rainfall of ten inches or more in one day with amounts of rainfall on the preceding and succeeding days with dates.
(v)In case there is no rainfall during any month 'Nil' should be reported.
District Station Total rainfall for the month No. of rainy days on which ten cents or more hasfallen
1 2 3 4
       
Rainfall of Ten Inches or Over
Date Preceding day On date in col. 5 Succeeding day
5 6 7 8
       
N.B. - Columns 5, 6, 7 and 8 are to be filled only when ten inches or more rain has fallen in one day during any month.