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State of Mizoram - Section

Section 7 in Mizoram (Finance and Accounts Service) Rules, 1991

7. Constitution of the Selection Board.

(1)Until Mizoram Public Service Commission comes into being, the Selection Board for Group 'A' posts under Government of Mizoram as may be constituted from time to time shall function as Selection Board for this service.
(2)The Selection Board shall make recommendation of all kinds of appointments and promotion to the service.