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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Mizoram - Subsection

Section 7(1) in Mizoram (Finance and Accounts Service) Rules, 1991

(1)Until Mizoram Public Service Commission comes into being, the Selection Board for Group 'A' posts under Government of Mizoram as may be constituted from time to time shall function as Selection Board for this service.