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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(e) in The Orissa Local Fund Service Rules, 1975

(e)[ The posts of Assistant Executive Engineer and Executive Engineer shall be filled up by promotion from the rank of Assistant Engineer and Assistant Executive Engineer respectively.] [Added vide SRO No. 658/99 Orissa Gazette Extraordinary No. 1210 dated 20.8.1999.]