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State of West Bengal - Section

Section 44 in West Bengal Electrical Licensing Rules, 2017

44. Procedure for authorization of Chartered Electrical Safety Engineers (CESE).

- Procedure for authorization of Chartered Electrical Safety Engineers will be detailed in the subsequent Rules soon after the Guidelines along with the eligibility conditions for authorizing the Chartered Electrical Safety Engineer is framed and issued by the Central Electricity Authority (CEA), Government of India.