Himachal Pradesh High Court
Urmila Devi And Others vs Ved Parkash on 12 October, 2023
Urmila Devi and others versus Ved Parkash .
RSA No. 71 of 2023 12.10.2023 Present: Mr. Shrutika, Advocate, vice Mr. Dheeraj K. Vashisht, Advocate, for the appellants.
Mr. Y.P. Sood, Advocate, for respondents No.1 to 5.
of CMP No.2884 of 2023 Reply, if any, be filed within a period of two weeks. rt Rejoinder, if any, be also filed within a period of one week, thereafter.
RSA No.71 of 2023 Memo of appearance has been filed on behalf of respondents No.1 to 5. Regular power of attorney be filed within a period of two weeks.
Record has not been requisitioned. Let the record be requisitioned and the matter be listed for admission and hearing, thereafter.
(Rakesh Kainthla) Judge October, 12, 2023 (saurav pathania) ::: Downloaded on - 12/10/2023 20:39:53 :::CIS