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[Cites 0, Cited by 0] [Section 172(3)] [Section 172] [Entire Act]

State of West Bengal - Subsection

Section 172(3)(ii) in The Howrah Municipal Corporation Act, 1980

(ii)posts, poles, standards, stays, struts, brackets, tunnels, culverts or any other contrivance for carrying, suspending or supporting such lamps, gas-pipes or electric wires in or upon any immovable property :