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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Uma Chauhan vs . Commissioner Of Income Tax And on 17 November, 2022

Bench: Sabina, Sushil Kukreja

Uma Chauhan vs. Commissioner of Income Tax and connected matters .

ITA No.1 of 2012 a/w ITAs No.2, 3 & 4 of 2012 17.11.2022 Present: Mr. Vishal Mohan, Advocate, for the appellant(s), in all the appeals.

Mr. Vinay Kuthiala, Senior Advocate with Ms. Vandana Kuthiala, Advocate, for the respondent(s), in all the appeals.

Record of proceedings adjudicated by the Commissioner of Income Tax (Appeals) (Annexure 'C' in ITA No.3 of 2011), was summoned vide order dated 25th June, 2018, but the same has not been received so far.

Let record of proceedings adjudicated by the Commissioner of Income Tax (Appeals) (Annexure 'C' in ITA No.3 of 2011), be summoned for 15th December, 2022.






                                                                  ( Sabina )
                                                                    Judge




                                                            ( Sushil Kukreja )
                November 17, 2022                               Judge
                      (Yashwant)




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